Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 20 in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015 20. Prosecution. - No prosecution for such offence shall be instituted by an Inspector except with the previous sanction of the Board.
