Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34P] [Entire Act] State of Gujarat - Subsection Section 34P(3) in The Gujarat Agricultural Produce Markets Act, 1963 (3)To carry out the auditing under this section, the auditors shall have access to all relevant records of the Board.
