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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan State Warehousing Corporation Rules, 1975

(2)Every share certificate shall specify its number and denote the distinctive numbers of shares in respect of which it is issued and shall be issued within three months from the date of application for shares.