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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(9)(i) in The Police Enhanced Penalties Ordinance, 2005

(i)in respect of any taxable goods under the Act purchased by him from another registered dealer for resale but given away by way of free sample or gift;