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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(4)A member (including a co-opted member) of the Forum shall not be replaced by the Licensee during the tenure of three years, except with the prior approval of the Commission.