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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3)(b) in Andhra Pradesh Co-Operative Societies Rules, 1964

(b)If such person is not found, by leaving it at his last known place of abode or business or by giving or tendering it to some adult member of his family ; or