Section 328 in The U.P. Zamindari Abolition and Land Reforms Act, 1950
328. Right to inspection and copies of documents, statements and registers.
- All documents, statements and registers maintained under this Act or the rules framed thereunder shall be open to inspection during such hours and subject to such conditions and payment of fees as may be prescribed, and any person shall, on payment of such fees, be entitled to be furnished with a copy of, or any portion of any such document, statement or register.
