Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 65 in Goa Prisons Rules, 2006 65. State of every prisoner's education to be recorded. - The state of every prisoner's education shall be ascertained on admission, and shall be entered in the Admission Register and History Ticket of the prisoner concerned.
