Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 21 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 21. Form of report of the result of analysis under sub-section (1) or subsection (2) of Section 17. - the Aquaculture seed Analyst shall give the seed analysis report in the prescribed form (Form-IV) along with (he requisite fees.
