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State of Rajasthan - Section

Section 36 in Rajasthan Registration Rules, 1955

36. File Books subsidiary to Book Nos. III and IV.

- It sometimes happens that translations and copies are filed under section 62 in the case of documents in foreign languages registered in books Nos. III & IV. If such translations and copies are few in number, they may be pasted into the register book to which they relate. But if they are at all numerous, it is in the discretion of the registering officer to open file books subsidiary to books III and IV, as the case may be.Book No. II