Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173B] [Entire Act] State of Rajasthan - Subsection Section 173B(6) in Rajasthan Panchayati Raj Rules, 1996 (6)The north direction of plot or plots should be clearly indicated on the site plan as well as the scale thereof and index of notations etc.
