Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 45W in Banking Companies Act, 1949

45W. Part II not to apply to banking companies being wound up:-

Nothing contained in Part II shall apply to a banking company which is being wound up.