Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] Union of India - Subsection Section 230(6) in The Coal Mines Regulations, 2011 (6)Borehole projections and the actual co-ordinates should be plotted on the mine plan and section regularly to guide the drill operator in time.
