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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Himachal Pradesh - Subsection

Section 124(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)in any place within the limits of any municipal area is injurious or facilitates practices which are injurious to the health of person dwelling in the neighbourhood ; or