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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(6)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)accept into the warehouse only goods which have entered Arunachal Pradesh no more than 12 hours before their deposit into the Warehouse;