Patna High Court - Orders
Indrajit Chakma & Anr vs The State Of Bihar & Ors on 19 May, 2017
Bench: Chief Justice, Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20278 of 2016
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Indrajit Chakma & Anr.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 19-05-2017As prayed for by learned counsel for the petitioners, list one week after Summer Vacation.
(Rajendra Menon, CJ) (Sudhir Singh, J) P.K.P. U