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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(19) in Punjab State Electricity Regulatory Commission Tariff Regulations, 2002

(19)Programme for provision of cent percent metering from the sub- stations to 11 kv feeders and distribution transformers for total energy audit, together with investment needed and its Phasing.