Section 11(3) in The Disaster Management Act, 2005
(3)The National Plan shall include-(a)measures to be taken for the prevention of disasters, or the mitigation of their effects;(b)measures to be taken for the integration of mitigation measures in the development plans;(c)measures to be taken for preparedness and capacity building to effectively respond to any threatening disaster situations or disaster;(d)roles and responsibilities of different Ministries or Departments of the Government of India in respect of measures specified in clauses (a), (b) and (c).
