Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in The Mumbai Metropolitan Region Development Authority Act, 1974

(1)This Act may be called the [Mumbai Metropolitan Region Development Authority Act, 1974.] [These words were substituted for words 'Bombay Metropolitan Region Development Authority Act, 1974' by Maharashtra 25 of 1996, Section 2, Schedule, entry (2). Sub-entry 3.]