Madhya Pradesh High Court
Surya Prakash Dubey vs The Mp Pollution Control Board Housing ... on 29 November, 2024
Author: Anand Pathak
Bench: Anand Pathak
1 WP-37120-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 37120 of 2024
(SURYA PRAKASH DUBEY Vs THE MP POLLUTION CONTROL BOARD HOUSING BOARD COLONY
GWALIOR MP THROUGH NETRAPAL SINGH )
Dated : 29-11-2024
Shri D.S.Raghuvanshi - Learned Advocate for petitioner.
Heard on admission.
Petition is against the cognizance taken by learned JMFC, Dabra.
Issue notice to the respondent on payment of process fee within seven
working days through RAD mode, returnable within four weeks.
List thereafter.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
*VJ*
Signature Not Verified
Signed by: VIJAY TRIPATHI
Signing time: 30-11-2024
11:41:30 AM