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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(1) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(1)The Annual Accounts and the balance sheet of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] shall be prepared under the directions of the Executive Council.