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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(14) in First Statutes of the Rai University

14.1Constitution of the Governing Body. - (1) The Governing Body consist of the following members:
(a)The President;
(b)The Provost;
(c)four persons nominated by the sponsoring body out of whom two shall be eminent educationists;
(d)Two Deans or Directors of the constituent schools or centres of the University, by rotation, to be nominated by the Provost;
(e)one expert of Management or technology from outside the University, nominated by the President;
(f)Three experts representing other disciplines such as finance, legal social sector to be nominated by Governing Body;
(g)One eminent industrialist to be nominated by the Governing Body
(h)Secretary to Government of Gujarat, Education and Technical Education or his representative not below the rank of Deputy Secretary to Government or the Deputy Commissioner-ex-officio