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National Green Tribunal

Subash Mahapatra vs State Of Odisha Principal Secretary ... on 25 November, 2019

Item No. 06

             BEFORE THE NATIONAL GREEN TRIBUNAL
                  PRINCIPAL BENCH, NEW DELHI
                 (Through Video Conferencing)

                 Original Application No. 29/2019 (EZ)

Subhash Mohapatra                                          Applicant(s)

                                 Versus

State of Odisha & Ors.                                   Respondent(s)

Date of hearing: 25.11.2019

CORAM:         HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
               HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER

For Applicant(s):          Mr. S. Antony, Advocate

For Respondent(s):         Ms. Savitri Ratho, Advocate for Respondent
                           No. 1.
                           Mr. Amit Pattnaik, Advocate for Respondent
                           No. 2.
                           Mr. Buddhadev Tripathy, Advocate for
                           Respondent No. 4.
                           Mr. Amit Pattnaik, Advocate for Respondent
                           No. 6.
                           Mr. Gora Chand Roy Chowdhury, Advocate
                           for Respondent No. 7.

                                 ORDER

1. Prayer for further time made on behalf of the Committee to file report in terms of paragraph 4 of the report of the DFO, Chandaka Wildlife Division dated 17.07.2019, is allowed.

2. Let it be filed before the next date.

3. List on 20.01.2020.

S.P. Wangdi, JM Mr. Saibal Dasgupta, EM 25th November, 2019 avt 1