National Green Tribunal
Subash Mahapatra vs State Of Odisha Principal Secretary ... on 25 November, 2019
Item No. 06
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Original Application No. 29/2019 (EZ)
Subhash Mohapatra Applicant(s)
Versus
State of Odisha & Ors. Respondent(s)
Date of hearing: 25.11.2019
CORAM: HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER
For Applicant(s): Mr. S. Antony, Advocate
For Respondent(s): Ms. Savitri Ratho, Advocate for Respondent
No. 1.
Mr. Amit Pattnaik, Advocate for Respondent
No. 2.
Mr. Buddhadev Tripathy, Advocate for
Respondent No. 4.
Mr. Amit Pattnaik, Advocate for Respondent
No. 6.
Mr. Gora Chand Roy Chowdhury, Advocate
for Respondent No. 7.
ORDER
1. Prayer for further time made on behalf of the Committee to file report in terms of paragraph 4 of the report of the DFO, Chandaka Wildlife Division dated 17.07.2019, is allowed.
2. Let it be filed before the next date.
3. List on 20.01.2020.
S.P. Wangdi, JM Mr. Saibal Dasgupta, EM 25th November, 2019 avt 1