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[Cites 0, Cited by 0] [Section 383] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 383(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)contravenes any provision of any of the sections, sub-sections, clauses, provisos or other provisions of this Act, mentioned in the first column of the table in the Second Schedule ; or