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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Interpellation of President of Village Panchayat by The Members) Rules, 1999

3. Notice as to questions.

- A member of a village panchayat who wishes to ask a question shall intimate his intention in writing to the president by giving ten clear days notice and such notice shall contain a copy of the question he wishes to ask.