Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 076] [Entire Act] State of Maharashtra - Subsection Section 076(4) in The Maharashtra Shops and Establishments Act, 1948 (4)Overtime as prescribed inSection 63 of the said Act, will be paid for work in excess oflimit of hours of work.
