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State of Assam - Section

Section 42 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

42.

The Commission may hold Combined Competitive Examination for selection to various posts under the purview of the Commission in the manner determined by the Commission from time to time and shall advertise the vacancies for which selection are to be made in the manner and through such press/media as decided—by the Commission and invite applications from eligible candidates. Applications received in response to advertisement shall be scrutinized by the office in the manner decided by the Commission from time to time in terms of the advertisement.