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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(a) in Punjab Package Deal Properties (Disposal) Rules, 1976

(a)The eligibility of every applicant will be determined by the Tehsildar (Sales) or Naib-Tehsildar (Sales) by holding such enquiry as he may consider necessary and after affording the applicant reasonable opportunity to establish his claim.