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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(4) in Chhattisgarh Public Distribution System (Control) Order, 2004

(4)Fair Price Shops have to provide information and copies of all the records to any individual who applies for them under the Right to Information Act. Any ration card holder desirous of obtaining extracts from the records of a fair price shop-keeper may make a written request to such owners along with a deposit of Rs. 2.00 per page. The fair price shop keeper shall provide such extracts of the records to the ration card holder within fourteen days from the date of receipt of a request and the payment of the specified fees.