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[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(8)(b) in U.P. Revenue Code, 2006

(b)an Assistant Collector of the first class empowered by the State Government by notification to discharge all or any of the functions of a Collector under this Code;