Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] State of Kerala - Subsection Section 197(b) in Kerala Factories Rules, 1957 (b)A Health Register containing the names of all persons employed in the process shall be kept in a form approved by the Chief Inspector.
