Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(3)(i) in Uttar Pradesh Private Universities Act, 2019 (i)the procedure for appeal to the Executive Council by any employee or student against the action of any officer or other authority of the University;