Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 47 in Haryana Municipal Building Bye-laws 1982 47. Materials. - Every chimney shall be constructed of burnt bricks, concrete bricks or blocks or of any other good, hard and incombustible material properly and solidly put together.
