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Union of India - Section

Section 4 in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

4. [ Limitations. [Substituted vide DOP&T Notification No. 29018/16/2013-AIS(II) (GSR 492E dated 12/07/2013).]

(1)A member of the service cannot earn two pensions in the same post at the same time or by the same continuous service.
(2)Except as provided in sub-rule (4) of rule 8, a member of service who, having retired on a superannuation pension or retiring pension, is subsequently re-employed shall not be entitled to a separate pension or gratuity for the period of his re-employment.]