Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Gujarat - Subsection Section 70(e) in Bhakta Kavi Narsinh Mehta University Act, 2015 (e)to appoint any committee as he may think fit, to discharge such of functions as he may direct; and
