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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(3)Whenever any sub-unit of the strength of a Platoon or more is posted out of the headquarters, the Assistant Commandant concerned shall inspect it at least once in three months and the Company Commander at least once in every month. A Platoon situated at the Company headquarter shall be inspected by the Company Commander at least once in three months.