Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in The Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986 25. The building equipment and furniture acquired with the grant shall be kept in good repair by the institution at its own expense.
