Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in The M.P. State Dental Council Rules, 1969 3. The office of the Council shall be situated at [Bhopal] [Substituted vide M.P. Rajpatra, Part IV (Ga), dated 9-8-1985 at page 333.].
