Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979 8. Period of validity of licence. - A licence granted under Section 7 shall be valid for a period of one year from the date on which it is granted.
