Delhi High Court - Orders
Vedanta Limited vs Assistant Commissioner Of Income Tax & ... on 5 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6890/2023 & CM APPL. 26867/2023 (Stay)
VEDANTA LIMITED .....Petitioner
Through: Mr. Ajay Vohra, Sr. Advocate
with Mr. Neeraj Jain, Mr.
Aniket D. Agrawal, Mr.
Deepesh Jain and Mr. Abhishek
Singhvi, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
.....Respondent
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, Mr.
Apoorv Agarwal, Ms. Nupur
Sharma, Mr. Gaurav Singh, Mr.
Bhanukaran Singh Jodha and
Ms. Muskaan Goel, Advs. for
Revenue
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 05.12.2024 Since pleadings are complete, let the writ petition be called again on 30.01.2025.
Interim orders granted earlier to continue till the next date of listing.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 05, 2024/DR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/12/2024 at 21:54:55