Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21] [Entire Act] State of Odisha - Subsection Section 21(2) in The Orissa Co-operative Societies Act, 1962 (2)[ * * *] [Omitted by Orissa Act 28 of 1991, Section 17 (b) dated 31.12.1991, force w.e.f. 11.9.1992.]
