Section 11(3)(b) in Maharashtra Real Estate Regulatory Authority, Chairperson, Members Officers and other Employees (Appointment and Service Conditions) Rules, 2017

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State of Maharashtra - Subsection

Section 11(3)(b) in Maharashtra Real Estate Regulatory Authority, Chairperson, Members Officers and other Employees (Appointment and Service Conditions) Rules, 2017

(b)material documents and other evidences relevant to the inquiry.