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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(2) in The Orissa Water Supply and Sewerage Board Act, 1991

(2)If any question arises whether any matter is or is not a matter as respect which the State Government may issue a direction under Sub-section (1), the decision of the State Government shall be final.