Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ramrao Satyanarayan Ramod vs The State Of Maharashtra And Others on 3 December, 2018

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

               92 WRIT PETITION (STAMP) NO.16346 OF 2018
                                  WITH
               93 WRIT PETITION (STAMP) NO.16436 OF 2018
                                  WITH
               95 WRIT PETITION (STAMP) NO.16617 OF 2018
                                  WITH
               96 WRIT PETITION (STAMP) NO.16713 OF 2018
                                  WITH
               98 WRIT PETITION (STAMP) NO.17681 OF 2018
                                  WITH
              100 WRIT PETITION (STAMP) NO.18495 OF 2018
                                  WITH
               101 WRIT PETITION (STAMP) NO.18708 OF 2018
                                  WITH
               103 WRIT PETITION (STAMP) NO.18901 OF 2018
                                  WITH
               104 WRIT PETITION (STAMP) NO.19010 OF 2018
                                  WITH
               105 WRIT PETITION (STAMP) NO.19049 OF 2018
                                  WITH
               106 WRIT PETITION (STAMP) NO.19050 OF 2018
                                  WITH
               107 WRIT PETITION (STAMP) NO.19142 OF 2018
                                  WITH
               110 WRIT PETITION (STAMP) NO.19517 OF 2018
                                  WITH
               111 WRIT PETITION (STAMP) NO.19522 OF 2018
                                  WITH
               112 WRIT PETITION (STAMP) NO.19529 OF 2018
                                  WITH
               113 WRIT PETITION (STAMP) NO.19697 OF 2018
                                  WITH
               114 WRIT PETITION (STAMP) NO.19721 OF 2018
                                  WITH
               115 WRIT PETITION (STAMP) NO.19770 OF 2018
                                  WITH
               118 WRIT PETITION (STAMP) NO.20267 OF 2018
                                  WITH
               120 WRIT PETITION (STAMP) NO.20349 OF 2018
                                  WITH
               121 WRIT PETITION (STAMP) NO.20551 OF 2018
                                  WITH

92 WRIT PETITION (STAMP) NO.16346 OF 2018




::: Uploaded on - 04/12/2018                 ::: Downloaded on - 28/12/2018 23:48:20 :::
                125 WRIT PETITION (STAMP) NO.20967 OF 2018
                                 WITH
               126 WRIT PETITION (STAMP) NO.21583 OF 2018
                                 WITH
               127 WRIT PETITION (STAMP) NO.21648 OF 2018
                                 WITH
               128 WRIT PETITION (STAMP) NO.21756 OF 2018
                                 WITH
               129 WRIT PETITION (STAMP) NO.21857 OF 2018
                                 WITH
               131 WRIT PETITION (STAMP) NO.21896 OF 2018
                                   ...
                                            CORAM:     R.R.KAKANI
                                                       REGISTRAR (JUDL)

                                            DATED:     03/12/2018


1. Perused record and proceedings. None present from the petitioners. The objections have not been removed by the petitioners even after availing sufficient chances. Therefore, the registration stands refused.

REGISTRAR (JUDL) 92 WRIT PETITION (STAMP) NO.16346 OF 2018 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:48:20 :::