Bombay High Court
Ramrao Satyanarayan Ramod vs The State Of Maharashtra And Others on 3 December, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
92 WRIT PETITION (STAMP) NO.16346 OF 2018
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93 WRIT PETITION (STAMP) NO.16436 OF 2018
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95 WRIT PETITION (STAMP) NO.16617 OF 2018
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98 WRIT PETITION (STAMP) NO.17681 OF 2018
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100 WRIT PETITION (STAMP) NO.18495 OF 2018
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101 WRIT PETITION (STAMP) NO.18708 OF 2018
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104 WRIT PETITION (STAMP) NO.19010 OF 2018
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92 WRIT PETITION (STAMP) NO.16346 OF 2018
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125 WRIT PETITION (STAMP) NO.20967 OF 2018
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131 WRIT PETITION (STAMP) NO.21896 OF 2018
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CORAM: R.R.KAKANI
REGISTRAR (JUDL)
DATED: 03/12/2018
1. Perused record and proceedings. None present from the petitioners. The objections have not been removed by the petitioners even after availing sufficient chances. Therefore, the registration stands refused.
REGISTRAR (JUDL) 92 WRIT PETITION (STAMP) NO.16346 OF 2018 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:48:20 :::