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State of Himachal Pradesh - Section

Section 77 in The Himachal Pradesh Panchayati Raj Act, 1994

77. Establishment of Panchayat Samiti.

(1)For each Block there shall be a Panchayat Samiti, having jurisdiction, over the entire block excluding such portions of the block as are included in a Municipality constituted under any law for the time being in force.[***] [Sub-section(2) omitted by Act No. 10 of 1997.]