Securities And Exchange Board Of India - Subsection
Section 2(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(1)These regulations shall apply to every whole-time employee appointed by the Board under sub-section (1) of section 9 of the Act and to every whole-time employee transferred to the Board under clause (d) of sub-section (1) of section 10 of the Act.Provided that they shall not apply, except as otherwise provided in these regulations or to such extent as may be specifically or generally decided by the Board, to persons employed temporarily or on contracts.
