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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(7)(g) in The Kerala Panchayat Buildings Rules, 2011

(g)if any such advertisements are made in contravention to sub rules (d), (e) and (f) of this rule, the Secretary or the Government may interfere in the matter;