Madhya Pradesh High Court
Tej Bahadur Singh vs The State Of Madhya Pradesh on 29 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-1120-2017 (TEJBAHADUR SINGH Vs THE STATE OFIWADHYA PRADESH) 2 Jabalpur, Dated : 29-01-2018 Heard on admission.
Admit.
Learned Govt. Adv. Shri SD. Khan seeks for and is granted two weeks' time to file objection. List after two weeks. (S.K. GANGELE) (SMT. ANJULI PALO) JUDGE JUDGE bks