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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(a) in C.U. Shah University First Statutes 2013

(a)For the repayment of debts including interest charges thereto incurred by the University for the purposes of this Statutes, the Ordinances, the Regulations, and the Rules made there under with the prior approval of the Governing Body;