Allahabad High Court
Nipun Aneja And 2 Ors. vs State Of U.P.Through Principal ... on 10 March, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 3232 of 2007 Applicant :- Nipun Aneja And 2 Ors. Opposite Party :- State Of U.P.Through Principal Secy,Home,& Anothers. Counsel for Applicant :- Nandit Srivastava,Arun Sinha,Vinod Kumar Shahi Counsel for Opposite Party :- Govt.Advocate Hon'ble Anil Kumar Srivastava-II,J.
Dismissed, vide order of date passed on separate sheets kept in Misc. Case No.3072 of 2007 (U/S 482 Cr.P.C.).
Order Date :- 10.3.2017 GSY